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Allahabad High Court

Jagdish Arora & Another vs Manohar Lal on 22 January, 2010

Bench: Ashok Bhushan, Virendra Singh

Court No. - 2

Case :- WRIT - C No. - 951 of 2010

Petitioner :- Jagdish Arora & Another
Respondent :- Manohar Lal
Petitioner Counsel :- R.P. Dwivedi

Hon'ble Ashok Bhushan,J.

Hon'ble Virendra Singh,J.

Heard counsel for the petitioner.

By this writ petition, the petitioner has prayed for a writ of mandamus directing the Special Judge (SC/ST Act), Agra to decide the Suit No. 8 of 2008 (Jagdish Arora and another vs. Mohan Lal) This suit has been filed only in the year 2008. Large number of cases filed earlier to that are waiting for their turn to be heard and disposed of.

No case is made out creating any exception in the present case. The relief sought in the writ petition cannot be granted. It will, however, be open for the petitioner to pray before the court concerned for expeditious hearing of the suit. The writ petition is dismissed with the aforesaid observations. Order Date :- 22.1.2010 Jaideep/-