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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Telangana - Subsection

Section 11(2)(a) in Telangana Non-Mulki Prostitutes and Dancing Girls Act, 1350 F.

(a)a register for regulating the mode of living and movements of a licensee, its form and entries;