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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Uttarakhand - Subsection

Section 9(2)(c) in Uttarakhand Special Area (Planned Development and Promotion of Tourism) Act, 2013

(c)show every area in the sector which may in the opinion of the Authority be required or declared for development or redevelopment and as tourist attraction spot or sector and in particular, contain provisions regarding all or any of the following matters, namely -
(i)the division of any site into plots for construction of buildings without disturbing the eco-system;
(ii)the allotments or reservation of land for roads, open spaces, gardens, recreation grounds, schools, markets and other public purposes;
(iii)the development of any area into a township or colony and the restriction and conditions subject to which such development may be undertaken or carried out.
(iv)the construction of building on any site and the restrictions and conditions in regard to the open spaces to be maintained in or around buildings and height and character of building;
(v)the alignment of buildings of any site;
(vi)the architectural features of the elevation or frontage of any buildings to be constructed on any plot or site;.
(vii)the number of residential buildings which may be constructed in any sector on any plot or site;
(viii)the amenities to be provided in relation to any site or buildings on such site whether before or after the construction of buildings and the person or authority by whom or at whose expense such amenities are to be provided;
(ix)the prohibitions or restrictions regarding construction of shops, workshops, warehouses or factories or buildings of a specified architectural feature or buildings designed for particular purposes in the locality;
(x)the maintenance of walls, fences, hedges or any other structural architectural construction and the height at which they shall be maintained;
(xi)the restrictions regarding the use of any site for purposes other than construction of buildings;
(xii)landscape preservation, development and modernization, balancing the human habitation with nature around;
(xiii)any other matter which is necessary for the proper development of sector or any portion thereof according to the plan.