Delhi High Court - Orders
Bakshish Singh Chandhok & Anr vs Bhavjot Singh Chandhok on 17 October, 2023
Author: Rekha Palli
Bench: Rekha Palli
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 2173/2015, I.A. 24111/2015 (Order VII Rule 11, CPC), I.A.
3181/2016 (Order I Rule 10, CPC), I.A. 11816/2022 (Order XXXIX
Rules 1 & 2, CPC) & I.A. 12011/2022 (Order VII Rule 11, CPC)
BAKSHISH SINGH CHANDHOK & ANR ..... Plaintiffs
Through: Mr.Kuljeet Rawal, Mr.Vikram A &
Mr.Aditya Joshi, Advs.
versus
BHAVJOT SINGH CHANDHOK ..... Defendant
Through: Mr.P.S.Bindra, Sr. Adv. with
Mr.Manish Kaushik, Mr.Ankit Batra, Mr.AJit
Singh Joher & Ms.Meet Shokeen, Adv.
Mr.Aditya Hooda, Adv. for proposed defendant.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 17.10.2023 I.A. 20662/2023 (Order VII Rule 14, CPC)
1. This is an application filed by the plaintiff under Order VII Rule 14, CPC, seeking to bring on record additional documents. However, these additional documents for which leave is being sought by the applicant are not on record.
2. Learned senior counsel for the defendant, who appears on advance notice, submits that the defendant would have no objection to the additional documents being taken on record subject to the defendant being granted liberty to file an additional written statement pertaining to these additional documents. Learned counsel for the plaintiff is not agreeable to this suggestion.
This is a digitally signed order.
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3. In these circumstances to enable this Court to appreciate the rival pleas of the parties, it would be necessary to atleast peruse the additional documents sought to be brought on record. Learned counsel for the plaintiff is, therefore, as prayed for, granted four weeks' time to bring the additional documents on record.
4. List on 12.01.2024.
5. Interim orders to continue till the next date.
REKHA PALLI, J OCTOBER 17, 2023 kk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/10/2023 at 23:09:02