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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Meghalaya - Subsection

Section 9(2) in The Shillong Electric Supply Undertaking (Acquisition) Act, 1977

(2)The Special Officer may call for the assistance of such Officers and staff of the Government or Board or the undertaking as he may deem fit, in assessing the net amount payable.