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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(i) in The Import of Cotton Into India Regulations, 1972

(i)By Sea except through the ports of Bombay, Madras, Calcutta, Cochin, Tuticorin or Bhavanagar and unless the following conditions are complied with namely : -