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Calcutta High Court (Appellete Side)

The State Of West Bengal vs Amal Kumar Roy & Anr on 22 November, 2013

Author: Joymalya Bagchi

Bench: Joymalya Bagchi

180 22.11.2013 C.R.R. 3176 of 2009 SD In the matter of : The State of West Bengal..

Vs. Amal Kumar Roy & Anr.

None appears.

Mr. Pawan Kumar Gupta, learned advocate who ordinarily appears for the State is directed to appear and take instruction in this matter.

Let the matter appear on 4th December, 2013.

(JOYMALYA BAGCHI, J.)