Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 13 in The United Provinces Acquisition of Property (Flood Relief) Rules, 1949

13.

To the said statement shall be attached a schedule giving particulars of the notices served upon and of the statement(s) in writing, if any, made or delivered by the person(s) interested.