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[Cites 0, Cited by 0] [Section 83] [Entire Act]

Union of India - Subsection

Section 83(b) in Cantonments Act, 1924

(b)have such powers exercisable by officers or servants of the [Board] [Substituted by Act 24 of 1936, S.69, for "Cantonment Authority" ] under this Act as the [Board] [Substituted by Act 24 of 1936, S.69, for "Cantonment Authority" ] may confer upon them; and