Allahabad High Court
Smt. Rajbala Devi & Ors. vs State Of U.P. & Others on 12 July, 2010
Bench: Vineet Saran, Ran Vijai Singh
Court No. - 35 Case :- WRIT - C No. - 6107 of 2010 Petitioner :- Smt. Rajbala Devi & Ors. Respondent :- State Of U.P. & Others Petitioner Counsel :- A.K. Rai,Vishnu Kr. Singh Respondent Counsel :- C.S.C.,R.P.Singh Hon'ble Vineet Saran,J.
Hon'ble Ran Vijai Singh,J.
List this case along with connected writ petitions on 29.7.2010 by which time pleadings between the parties may be exchanged. Learned Standing counsel shall ensure that the record of the case is available on the next date.
It is made clear that on the next date the writ petition itself may be heard and disposed of.
Order Date :- 12.7.2010 dps