Bombay High Court
Pr.Commissioner Of Income ... vs Layer Exports Pvt.Ltd on 11 February, 2020
Bench: Ujjal Bhuyan, Milind N. Jadhav
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL(IT) NO. 80 OF 2018
Pr.commissioner Of Income Tax,central-2 ....Appellants
V/S
Layer Exports Pvt.ltd ....Respondent
CORAM : UJJAL BHUYAN &
MILIND N. JADHAV, JJ
DATE : 11th February, 2020
P.C. :
Due to paucity of time the matter is adjourned to 25/02/2020 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
( ASSOCIATE ) Page 1/1 ::: Uploaded on - 11/02/2020 ::: Downloaded on - 12/02/2020 05:57:22 :::