Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 7(1)(b) in Securities and Exchange Board of India (Issue of Sweat Equity) Regulations, 2002

(b)the average of the weekly high and low of the closing prices of the related equity shares during the two weeks preceding the relevant date.