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[Cites 0, Cited by 0] [Section 11(5)] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(5)(a) in Haryana Aided Schools (Special Pension and Contributory Provident Fund) Rules, 2001

(a)The total qualifying service after allowing the weightage shall not in any event exceed thirty-three years qualifying service and does not go beyond the date of superannuation.