Calcutta High Court (Appellete Side)
G (Sudip Ghosh & Ors vs Union Of India & Ors.) on 19 July, 2017
Author: Debangsu Basak
Bench: Debangsu Basak
1 W. P. 28499 (W) OF 2016 19.07.2017 g (Sudip Ghosh & Ors. -vs- Union of India & Ors.) . No.2 (MENTIONED) ourt no.13 Ms. Lopamudra Moitra - for the petitioners Mr. Suddhadev Adak - for the State It appears that, there are some typographical errors in the order dated July 10, 2017.
Accordingly, on the seventh line of the first paragraph of the said order dated July 10, 2017 the words, "Food and Supply Department", should be read as, "Commissioner of Food Safety". Further, on the fourth and sixth lines of fifth paragraph at page 2 of the said order, the words, "Food and Supply" should be read as "Food Safety". The order dated July 10, 2017 is modified to the above extent only. The other portion of the said order shall remain the same.
Let this order be treated as part of the order dated July 10, 2017. Urgent certified website copies of this order, if applied for, be made available to the parties upon compliance of the requisite formalities.
(Debangsu Basak, J.)