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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Mizoram - Subsection

Section 2(1) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(1)"Administrator" means the Administrator of the Union Territory of Mizoram appointed by the President under Article 239 of the Constitution;