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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Tripura - Subsection

Section 35(1)(e) in Tripura Tribal Areas Autonomous District (Establishment of Village Committee) Act, 1994

(e)exercise such powers, perform such other functions and discharge such other duties as the Village Committee may, direct or as the District Council may by rules made in this behalf, prescribe and-