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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(2)(e) in The Khadi And Village Industries Commission Rules, 1957

(e)if he absents himself from three consecutive meetings of the Board [without leave of the Board; or] [Substitued by G.S.R. 1270, dated 20th September, 1962]