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Union of India - Section
Section 13 in The Khadi And Village Industries Commission Rules, 1957
13. [ Constitution of the Board: [Substitued by G.S.R. 820(E), dated 7th September, 1989]
- The Board shall consist of]| [1 [Substituted by Notification No. G.S.R. 486(E), dated 7.8.1998] | Ministerincharge for Ministry of Industry. [Substituted by Notification No. G.S.R. 486(E), dated 7.8.1998] | Chairman] [Substituted by Notification No. G.S.R. 486(E), dated 7.8.1998] |
| 2 | ARepresentative of Ministry of Industry[*] [Not less than the rank of Joint Secretary to Government of India] | Member |
| 3 | ARepresentative of Ministry of Rural Development.[*] [Not less than the rank of Joint Secretary to Government of India] | Member |
| 4 | ARepresentative of Ministry of Human Resources | |
| Development(Technical Education)[*] [Not less than the rank of Joint Secretary to Government of India] | Member. | |
| 5 | ARepresentative of Planning Commission.[*] [Not less than the rank of Joint Secretary to Government of India] | Member |
| 6 | DevelopmentCommissioner for Small Scale Industries. | Member |
| 7 | DevelopmentCommissioner for Handloom | Member |
| 8 | DevelopmentCommissioner for Handicrafts. | Member |
| 9 | Chairman,Central Silk Board. | Member |
| 10 | TextileCommissioner. | Member |
| 11 | ExecutiveDirector, Industrial Development Bank of India. | Member |
| 12 | ManagingDirector, National Bank for Agriculture and Rural Development. | Member. |
| 13 | Chairmanof a Nationalised Bank. | Member |
| 14 | DirectorGeneral, Council for Advancement of Peoples Action and RuralTechnology. | Member |
| 15.to 26. | Twelve,Chairman of Estate Khadi and Village Industries Boards byrotation. | Member |
| 27.to 29. | ThreeMembers of Parliament-two from Lok Sabha and one from RajyaSabha | Member |
| 30.& 31. | Tworepresentatives of the institutions operating in the field ofRural Technology. | Member |
| 32 | Anexpert in Management/Marketing. | Member |
| 33.to 37. | Fiveeminent social workers. | Member |
| 38.to 41. | Suchother persons, not exceeding four, to be nominated by theGovernment from among persons having Knowledge and experience inmatters relating to the development of Khadi and VillageIndustries. | Member |
| 42 | ChiefExecutive Officer, Khadi and Village Industries Commission | Secretary |