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Madhya Pradesh High Court

Icici Lombard General Insurance Oc. Ld. vs Mukesh Kumar Sahu on 14 January, 2020

Author: Mohammed Fahim Anwar

Bench: Mohammed Fahim Anwar

1 MA-3151-2013 The High Court Of Madhya Pradesh MA-3151-2013 (ICICI LOMBARD GENERAL INSURANCE OC. LD. Vs MUKESH KUMAR SAHU AND OTHERS) 1 Jabalpur, Dated : 14-01-2020 Shri Aditya Narayan, counsel for the appellant. Learned counsel for the appellant seeks permission to withdraw this Miscellaneous Appeal Prayer is allowed.

Accordingly, this MA is dismissed as withdrawn.

(MOHD. FAHIM ANWAR) JUDGE Astha Digitally signed by ASTHA SEN Date: 22/01/2020 16:08:26