Section 3 in The M.P. Kolahal Niyantran Adhiniyam, 1985
3. Prohibitions of soft music in certain cases.
(1)Soft music on or from instruments mentioned in sub-clauses (ii) and (iii) of clause (f) of Section 2 shall not be produced in any public place between the hours 10 p.m. and 6 a.m.(2)Nothing contained in sub-section (1) shall apply to soft music produce within enclosed areas or indoor so long as such soft music does not result in noise.
