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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Chattisgarh - Subsection

Section 7(g) in Chhattisgarh State Electricity Board Transfer Scheme Rules, 2008

(g)As consideration for the transfer and vesting of assets and liabilities to the transferees as specified in this scheme, the State Government and/or any company will be issued shares and/or instruments as may be decided by State Government.