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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tripura - Subsection

Section 2(1)(n) in Tripura Tribal Areas Autonomous District (Establishment of Village Committee) Act, 1994

(n)"First General Election" means the first general election of members held for constitution of Village Committee after commencement of this Act;