Madhya Pradesh High Court
Adarsh Jain vs The State Of Madhya Pradesh on 11 February, 2022
Author: Satyendra Kumar Singh
Bench: Satyendra Kumar Singh
1 The High Court Of Madhya Pradesh MCRC No. 2532 of 2022 (PAWAN Vs THE STATE OF MADHYA PRADESH) MCRC/53495/2021, MCRC/00726/2022 Indore, Dated : 11-02-2022 Heard through Video Conferencing.
Parties through their counsel. Shri Pranay Joshi, learned Public Prosecutor for the non-applicant - State submits that as per directions given by this Court, information has been sought from the concerned bank.
He is directed to file the same before this Court with a copy to the other side.
List on 15.02.2022.
(SATYENDRA KUMAR SINGH) JUDGE gp Signature Not Verified SAN Digitally signed by GEETA PRAMOD Date: 2022.02.11 17:32:59 IST