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Gujarat High Court

Karl Marx General Labour ... vs Ahmedabad Municipal Corporation on 26 November, 2014

Author: Jayant Patel

Bench: Jayant Patel, C.L. Soni

            C/LPA/1245/2014                                ORDER



            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                LETTERS PATENT APPEAL NO. 1245 of 2014
                                     In
               SPECIAL CIVIL APPLICATION NO. 5799 of 2011
                                    With
                     CIVIL APPLICATION NO. 12778 of 2014
                                     In
                 LETTERS PATENT APPEAL NO. 1245 of 2014
================================================================
        KARL MARX GENERAL LABOUR UNION(AHMEDABAD MUNICIPAL
                       CORPORATI....Appellant(s)
                              Versus
           AHMEDABAD MUNICIPAL CORPORATION....Respondent(s)
================================================================
Appearance:
PARTY-IN-PERSON, ADVOCATE for the Appellant(s) No. 1
================================================================
           CORAM: HONOURABLE MR.JUSTICE JAYANT PATEL
                  and
                  HONOURABLE MR.JUSTICE C.L. SONI

                              Date : 26/11/2014


                                ORAL ORDER

(PER : HONOURABLE MR.JUSTICE JAYANT PATEL) NOTICE returnable on 10.12.2014 with further direction that the Corporation shall produce the legible copy of the circular dated 2.2.1984, a copy whereof was produced before learned Single Judge at Annxure- R/1.

(JAYANT PATEL, J.) (C.L.SONI, J.) Omkar Page 1 of 1