Gujarat High Court
Karl Marx General Labour ... vs Ahmedabad Municipal Corporation on 26 November, 2014
Author: Jayant Patel
Bench: Jayant Patel, C.L. Soni
C/LPA/1245/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
LETTERS PATENT APPEAL NO. 1245 of 2014
In
SPECIAL CIVIL APPLICATION NO. 5799 of 2011
With
CIVIL APPLICATION NO. 12778 of 2014
In
LETTERS PATENT APPEAL NO. 1245 of 2014
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KARL MARX GENERAL LABOUR UNION(AHMEDABAD MUNICIPAL
CORPORATI....Appellant(s)
Versus
AHMEDABAD MUNICIPAL CORPORATION....Respondent(s)
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Appearance:
PARTY-IN-PERSON, ADVOCATE for the Appellant(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE JAYANT PATEL
and
HONOURABLE MR.JUSTICE C.L. SONI
Date : 26/11/2014
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE JAYANT PATEL) NOTICE returnable on 10.12.2014 with further direction that the Corporation shall produce the legible copy of the circular dated 2.2.1984, a copy whereof was produced before learned Single Judge at Annxure- R/1.
(JAYANT PATEL, J.) (C.L.SONI, J.) Omkar Page 1 of 1