Himachal Pradesh High Court
Jaan Mohammad vs . Hem Raj on 4 November, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
CMPMO No.55 of 2022 04.11.2022 Present Mr. Tara Singh Chauhan, Advocate, for the petitioners.
Mr. Ganesh Gupta, Advocate, for respondents No.1, 2, 4 and 5.
CMPMO No.55 of 2022 & CMP No.2399 of 2022 Mr. Janesh Gupta, Advocate has filed Power of Attorney on behalf of respondent Nos.1, 2, 4 and 5. Though, respondent Nos.
3, 6 to 10 stands served, but none has come present on their behalf and as such, they are ordered to be proceeded against ex-parte.
No reply is intended to be filed to the stay application and as such, matter be listed for final hearing on 20.12.2022, as prayed for.
(Sandeep Sharma) Judge 4th November, 2022 (shankar) ::: Downloaded on - 04/11/2022 20:33:18 :::CIS