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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Manipur - Subsection

Section 9(1)(b) in The Manipur Cooking Gas (Licensing and Control) Order, 1986

(b)require any person to give any information in his a possession with respect to any business or undertaking for purchases, sale or storage, or cooking gas;