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Punjab-Haryana High Court

State Of Haryana And Others vs Khajjan Singh And Others on 23 May, 2013

Author: Surya Kant

Bench: Surya Kant

IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH


                                    LPA No. 643 of 2013 (O&M)

                                    Date of decision: 23.5.2013


State of Haryana and others

                                                      ..... Appellants
                  Versus


Khajjan Singh and others

                                                      ..... Respondents



CORAM: HON'BLE MR. JUSTICE SURYA KANT
       HON'BLE MR.JUSTICE R.P. NAGRATH

PRESENT: Mr. R.D. Sharma, DAG, Haryana.

            Mr. Vijay Guleria, Advocate for the respondents.

SURYA KANT, J. (ORAL)

For orders, see judgment of even date passed on LPA No. 1965 of 2012(O&M), (Khajjan Singh and others Versus State of Haryana and others).

                                                ( SURYA KANT )
                                                    JUDGE



May 23, 2013                                    ( R.P. NAGRATH )
rishu                                                JUDGE