Delhi High Court - Orders
Smt Geeta Sharma & Anr vs Mr Pawan Lakhotia And Ors on 13 September, 2023
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA(COMM) 158/2023 & CM APPL. 38953/2023
SMT GEETA SHARMA & ANR. ..... APPELLANTS
Through: Mr. Pramod Kr. Sharma & Mr.
Manish Kr. Sharma, Advs.
versus
MR PAWAN LAKHOTIA AND ORS ..... RESPONDENTS
Through: Mr. Pankaj Bhagat & Mr. Sadre
Alam, Advs. for R1to3.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 13.09.2023
1. This petition could not be taken up today due to paucity of time.
2. List on 26.02.2024.
VIBHU BAKHRU, J AMIT MAHAJAN, J SEPTEMBER 13, 2023 Ch Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 18:53:44