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Delhi High Court - Orders

Smt Geeta Sharma & Anr vs Mr Pawan Lakhotia And Ors on 13 September, 2023

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                                    $~12
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           RFA(COMM) 158/2023 & CM APPL. 38953/2023
                                                SMT GEETA SHARMA & ANR.                                                    ..... APPELLANTS
                                                                                      Through:                 Mr. Pramod Kr. Sharma & Mr.
                                                                                                               Manish Kr. Sharma, Advs.

                                                                                      versus

                                                MR PAWAN LAKHOTIA AND ORS                                                  ..... RESPONDENTS
                                                                                      Through:                 Mr. Pankaj Bhagat & Mr. Sadre
                                                                                                               Alam, Advs. for R1to3.

                                                CORAM:
                                                HON'BLE MR. JUSTICE VIBHU BAKHRU
                                                HON'BLE MR. JUSTICE AMIT MAHAJAN
                                                                                      ORDER

% 13.09.2023

1. This petition could not be taken up today due to paucity of time.

2. List on 26.02.2024.

VIBHU BAKHRU, J AMIT MAHAJAN, J SEPTEMBER 13, 2023 Ch Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 18:53:44