Supreme Court - Daily Orders
Karuna Society For Animals & Nature&Ors vs Union Of India . on 10 December, 2014
Bench: Chief Justice, Madan B. Lokur, A.K. Sikri
ITEM NO.10 COURT NO.1 SECTION PIL
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No. 154/2012
KARUNA SOCIETY FOR ANIMALS & NATURE&ORS Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(With appln. for interim relief, impleadment, and office report
and office report)
(FOR FINAL DISPOSAL)
WITH
W.P.(C) No. 19/2014
(With appln.(s) for permission to appear and argue in person
and appln.(s) for seeking permission to file additional
documents)
Date : 10/12/2014 These petitions were called on
for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE A.K. SIKRI
Attorney General For India (NP)
For Petitioner(s) Mr. Shyam Divan, Sr. Adv.
Mr. Pratap Venugopal, Adv.
Ms. Supriya Jain, Adv.
for M/s. K.J. John & Co.,Adv.
Mr. S.N. Bhardwaj, Adv.
( Petitioner-in-person)
For Respondent(s) Mr. Sibo Sankar Mishra,Adv.
CPCB Mr. Vijay Panjwani,Adv.
Ms. Madhukar Panjawani, Adv.
Signature Not Verified
Digitally signed by
Ms. C. K. Sucharita,Adv.
Charanjeet Kaur
Date: 2014.12.12
18:10:54 IST
Reason:
AIPMA Mr. V. Shekhar, Sr. Adv.
Mr. Kundan Kumar Mishra,Adv.
Mr. A.V. Muthu Kumar, Adv.
Ms. Pankhuri Jaiswal, Adv.
Jharkhand Mr. Gopal Prasad,Adv.
Mr. Jayesh Gaurav, Adv.
Karnataka Mr. V.N. Raghupathy,Adv.
Mr. Irshad Ahmad,Adv.
Mr. Abhijit Sengupta,Adv.
Mr. Surya Kant,Adv.
Mr. Sanjiv Sen,Sr. Adv.
Mr. Dev J Roy, Adv.
Mr. P. Parmeswaran,Adv.
Punjab Mr. Ajay Bansal, AAG
Mr. Jagjit Singh Chhabra, Adv.
Mr. Gaurav, Adv.
Mr. B. S. Banthia,Adv.
Mr. Kamal Mohan Gupta,Adv.
Assam Ms. Riku Sarma, Adv.
Mr. navnit Kumar, Adv.
Ms. Aplksha Sharan, Adv.
for M/s Corporate Law Group,Advs.
Ms. Bina Madhavan,Adv.
Gujarat Ms. Hemantika Wahi,Adv.
Ms. Jesal, Adv.
Ms. Puja Singh, Adv.
Ms. Pragati Neekhra,Adv.
UOI Mr. J.S. Attri, Sr. Adv.
Ms. S.K. Bajwa, Adv.
Mr. A. Mukherjee, Adv.
Mr. Shreekant N. Terdal,Adv.
West Bengal Mr. Soumitra G Chaudhuri, Adv.
Mr. Anip Sachthey,Adv.
Rafjasthan Mr. Shiv Mangal Sharma, AAG.
Mr. Shrey Kapur, Adv.
Ms. Ruchi Kohli, Adv.
Andhra Pradesh Mr. Guntur Prabhakar, Adv.
Ms. Prerna Singh, Adv.
Maharashtra Ms. Asha Gopalan Nair, Adv.
Haryana Mr. Manjit Singh, AAG
Ms. Nupur Choudhary, Adv.
Ms. Vivekta Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Pursuant to our order dated 18.11.2014, Shri T.K. Anil Kumar, IAS, Secretary, Urban Development Department, Government of Karnataka, Shri K.C. Yathish Kumar, Joint Commissioner, BBMP, Bangalore are present before us.
Shri T.K. Anil Kumar, assures us that he will take all effective steps to implement the Plastic Waste (Management and Handling) Rules, 2011 for the purpose of disposal of this case.
The personal presence of the officers of the State of Karnataka is dispensed with.
List the matter(s) before the Social Justice Bench.
[ Charanjeet Kaur ] [ Vinod Kulvi ]
Court Master Asstt. Registrar