Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Mizoram - Section

Section 48 in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

48. Business outstanding at the end of the day.

(1)All business appointed for a day and not disposed of on that day shall stand over until the next day of the session available for such business.
(2)Any business left over on termination of a session shall lapse unless it is included in the list of business on any day during the next session.