Allahabad High Court
Darbari Lal vs State Of U.P. And Others on 5 January, 2011
Author: Ashok Bhushan
Bench: Ashok Bhushan
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 36 Case :- WRIT - C No. - 69811 of 2010 Petitioner :- Darbari Lal Respondent :- State Of U.P. And Others Petitioner Counsel :- Jagannath Singh Respondent Counsel :- C.S.C.,Shailendra Kumar Singh Hon'ble Ashok Bhushan,J.
Hon'ble Shyam Shankar Tiwari,J.
Dismissed.
For orders, see order of the date on the memo of Writ Petition No.66154 of 2010 (Sukh Lal vs. State of U.P. and others).
Order Date :- 5.1.2011 Rakesh