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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(1)(i) in Haridev Joshi University of Journalism and Mass Communication, Jaipur Act, 2012

(i)a person of national eminence in journalism and mass communication, to be appointed by the Chancellor, who shall be the Chairperson of the Advisory Council;