Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Meghalaya - Subsection Section 7(k) in The Shillong Electric Supply Undertaking (Acquisition) Act, 1977 (k)the amount, if any, relating to debts, mortgages or obligations as mentioned in proviso to sub-section (2) of Section 5 :
