Gauhati High Court
Mahabir Prasad Agarwalla vs The State Of Assam And 3 Ors on 23 February, 2026
Author: Devashis Baruah
Bench: Devashis Baruah
Page No.# 1/7
GAHC010008062015
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/585/2015
MAHABIR PRASAD AGARWALLA
S/O LT. KIRORIMAL AGARWALLA R/O 1B, RYOAL SILVER TOWER, LACHIT
NAGAR, MAIN ROAD, NEAR BYE-LANE NO. 1, ULUBARI, P.O. GUWAHATI-
781007, DIST. KAMRUP M, ASSAM.
VERSUS
THE STATE OF ASSAM AND 3 ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM,
PUBLIC WORKS DEPARTMENT, DISPUR, GUWAHATI-781006, DIST.
KAMRUP M, ASSAM.
2:THE COMMISSIONER AND SPECIAL SECRETARY
TO THE GOVT. OF ASSAM
PUBLIC WORKS DEPARTMENT
DISPUR
GUWAHATI- 781006
DIST. KAMRUP M
ASSAM.
3:THE CHIEF ENGINEER
PUBLIC WORKS DEPARTMENT ROADS
ASSAM
CHANDMARI
GUWAHATI- 781003
DIST. KAMRUP M
ASSAM.
4:THE EXECUTIVE ENGINEER
PUBLIC WORKS DEPARTMENT
Page No.# 2/7
GOALPARA RURAL ROADS DIVISION
GOALPARA
Linked Case : WP(C)/180/2015
MAHABIR PRASAD AGARWALLA
S/O- LT. KIRORIMAL AGARWALLA
R/O- 1B
ROYAL SILVER TOWER
LACHIT NAGAR
MAIN ROAD
NEAR BYE-LANE 1
ULUBARI
P.O.- GHY- 7
DIST.- KAMRUP M
ASSAM.
VERSUS
THE STATE OF ASSAM AND 5 ORS
REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
PUBLIC WORKS DEPTT.
DISPUR
GHY- 6.
2:THE COMMISSIONER AND SPECIAL SECY. TO THE GOVT. OF ASSAM
PUBLIC WORKS DEPTT.
DISPUR
GHY - 6.
3:THE CHIEF ENGINEER
PUBLIC WORKS DEPTT. ROADS
ASSAM
CHANDMARI
GHY- 3
DIST.- KAMRUP M
ASSAM.
4:THE CHIEF ENGINEER
PUBLIC WORKS DEPTT.
ARISP AND RIDF
VASUNDHARA ENCLAVE
B.K. KAKOTI ROAD
ULUBARI
GHY- 7
DIST.- KAMRUP M
Page No.# 3/7
ASSAM.
5:THE EXECUTIVE ENGINEER
PUBLIC WORKS DEPTT.
GUWAHATI AACP DIVISION
GUWAHATI.
6:THE EXECUTIVE ENGINEER
PUBLIC WORKS DEPTT.
AACP DIVISION
DHUBRI
DIST.- DHUBRI
ASSAM.
Linked Case : WP(C)/582/2015
MAHABIR PRASAD AGARWALLA
S/O LT. KIRORIMAL AGARWALLA
R/O 1B
RYOAL SILVER TOWER
LACHIT NAGAR
MAIN ROAD
NEAR BYE -LANE 1
ULUBARI
P.O. GUWAHATI- 781007
DIST. KAMRUP M
ASSAM.
VERSUS
THE STATE OF ASSAM AND 5 ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PUBLIC WORKS DEPARTMENT
DISPUR
GUWAHATI-06.
2:THE COMMISSIONER AND SPECIAL SECRETARY
TO THE GOVT.OF ASSAM
PUBLIC WORKS DEPARTMENT
DISPUR
GUWAHATI-6.
3:THE CHIEF ENGINEER
PUBLIC WORKS DEPARTMENT ROADS
ASSAM
CHANDMARI
Page No.# 4/7
GUWAHATI- 781003
DIST. KAMRUP M
ASSAM.
4:THE EMPOWERED OFFICER
PMGSY
ASRB
CHANDMARI
GUWAHATI- 781003
DIST.KAMRUP M
ASSAM.
5:THE EXECUTIVE ENGINEER
PUBLIC WORKS DEPARTMENT
GOALPARA
RURAL ROADS DIVISION
P.O. and DIST. GOALPARA
ASSAM.
6:THE EXECUTIVE ENGINEER
PUBLIC WORKS DEPARTMENT
DHUBRI RURAL ROADS DIVISION
P.O. and DIST. DHUBRI
ASSAM.
Linked Case : WP(C)/696/2015
MAHABIR PRASAD AGARWALLA
S/O- LT. KIRORIMAL AGARWALLA
R/O- 1B
RYOAL SILVER TOWER
LACHIT NAGAR
MAIN ROAD
NEAR BY-LANE 1
ULUBARI
P.O.- GUWAHATI- 781007
DIST.- KAMRUP M
ASSAM.
VERSUS
THE STATE OF ASSAM AND 4 ORS
REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
Page No.# 5/7
PUBLIC WORKS DEPTT.
DISPUR
GHY- 6
DIST.- KAMRUP M
ASSAM.
2:THE COMMISSIONER AND SPECIAL SECY. TO THE GOVT. OF ASSAM
PUBLIC WORKS DEPTT.
DISPUR
GHY- 6
DIST.- KAMRUP M
ASSAM.
3:THE CHIEF ENGINEER
PUBLIC WORKS DEPTT. ROADS
ASSAM
CHANDMARI
GHY- 3
DIST.- KAMRUP M
ASSAM.
4:THE CHIEF ENGINEER
PUBLIC WORKS DEPTT. RIDF
ASSAM
CHANDMARI
GHY- 3
DIST.- KAMRUP M
ASSAM.
5:THE EXECUTIVE ENGINEER
PUBLIC WORKS DEPTT.
GOALPARA RURAL ROADS DIVISION
GOALPARA.
Linked Case : WP(C)/732/2015
MAHABIR PRASAD AGARWALLA
S/O LT. KIRORIMAL AGARWALLA
R/O 1B
RYOAL SILVER TOWER
LACHIT NAGAR MAIN ROAD
NEAR BY LANE 1
ULUBARI
P.O. GUWAHATI- 781007
DIST.KAMRUP M
ASSAM.
Page No.# 6/7
VERSUS
THE STATE OF ASSAM AND 4 ORS
REP. BY THE COMMISSINER AND SECRETARY TO THE GOVT. OF ASSAM
PUBLIC WORKS DEPARTMENT
DISPUR
GUWAHATI-6.
2:THE COMMISSIONER AND SPECIAL SECRETARY
TO THE GOVT. OF ASSAM
PUBLIC WORKS DEPARTMENT
DISPUR
GUWAHATI-6.
3:THE CHIEF ENGINEER
PUBLIC WORKS DEPARTMENT ROADS ASSAM
CHANDMARI
GUWAHATI- 781003
DIST. KAMRUP M
ASSAM.
4:THE CHIEF ENGINEER
PUBLIC WORKS DEPARTMENT BOARDER ROADS AND NEC WORKS
ASSAM
CHANDMARI
GUWAHATI- 781003
DIST. KAMRUP M
ASSAM.
5:THE EXECUTIVE ENGINEER
PUBLIC WORKS DEPARTMENT
KARIMGANJ N.E.C. DIVISION
KARIMGNAJ.
For the Petitioner(s) : Mr. O. P. Bhati, Advocate
For the Respondent(s) : Mr. P. Nayak, Advocate
Page No.# 7/7
BEFORE
HON'BLE MR. JUSTICE DEVASHIS BARUAH
ORDER
23.02.2026 The matters having been heard at length, list the matters on 27.02.2026 at the top of the list.
JUDGE Comparing Assistant