Calcutta High Court
Pioneer Property Management Ltd vs Amazon Sellers Services Private ... on 3 February, 2020
Author: Moushumi Bhattacharya
Bench: Moushumi Bhattacharya
ODC-2
ORDER SHEET
CS 2 of 2016
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
PIONEER PROPERTY MANAGEMENT LTD.
Versus
AMAZON SELLERS SERVICES PRIVATE LIMITED & ANR.
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 03rd February, 2020.
Appearance:
Ms. Suparna Mukherjee, Adv.
Mr. Abhijit Sarkar, Adv.
Mr. Shankarsan Sarkar, Adv.
Mr. Ratul Das, Adv.
...for the plaintiff Mr. Anuj Singh, Adv.
Mr. Avishek Das, Adv.
...for the defendant no.1 Ms. Sonal Shah, Adv.
Mr. Kushagra Shah, Adv.
...for the defendant no.2 The Court : The witness of the second defendant was to be examined in chief today. However, the advocate on record of the second defendant submits that due to a bereavement in the family of the witness who was supposed to depose, a prayer has been made on behalf of the witness to keep the matter after 17th February, 2020.2
List this matter on 18th February, 2020.
(MOUSHUMI BHATTACHARYA, J.) sp3