Calcutta High Court
Magma Fincorp Limited vs Yograjsinh D Rana & Ors on 22 January, 2020
Author: Debangsu Basak
Bench: Debangsu Basak
OD-12
EC 259 of 2019
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
MAGMA FINCORP LIMITED
Versus
YOGRAJSINH D RANA & ORS.
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date : 22nd January, 2020.
Appearance:
Mr.Paritosh Sinha, Adv.
Mr.K.K.Pandey, Adv.
Mr.Sreyash Basu Dasgupta, Adv.
..for the petitioner.
The Court : Learned advocate appearing for the award-holder seeks leave to withdraw execution petition with liberty to file afresh on the selfsame cause of action.
EC No. 259 of 2019 is dismissed as withdrawn with liberty as prayed for.
The award-holder is at liberty to obtain a certified copy of the award upon furnishing a duly authenticated copy of the award with the records.
(DEBANGSU BASAK, J.) D.Ghosh