Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Calcutta High Court

Magma Fincorp Limited vs Yograjsinh D Rana & Ors on 22 January, 2020

Author: Debangsu Basak

Bench: Debangsu Basak

OD-12

                                EC 259 of 2019
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE


                          MAGMA FINCORP LIMITED
                                  Versus
                         YOGRAJSINH D RANA & ORS.

  BEFORE:
  The Hon'ble JUSTICE DEBANGSU BASAK

Date : 22nd January, 2020.

Appearance:

Mr.Paritosh Sinha, Adv.
Mr.K.K.Pandey, Adv.
Mr.Sreyash Basu Dasgupta, Adv.
..for the petitioner.
The Court : Learned advocate appearing for the award-holder seeks leave to withdraw execution petition with liberty to file afresh on the selfsame cause of action.
EC No. 259 of 2019 is dismissed as withdrawn with liberty as prayed for.
The award-holder is at liberty to obtain a certified copy of the award upon furnishing a duly authenticated copy of the award with the records.
(DEBANGSU BASAK, J.) D.Ghosh