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State of Bihar - Section

Section 3 in Bihar Persons with Disabilities Equal Opportunities, Protection of Rights and Full Participation Rules, 2004

3. Guidelines for evaluation and assessment of various Disabilities.

- The general guidance for evaluation and assessment of various disabilities issued by the Government of India in the Ministry of Welfare vide their No.4-2/83 HW dated the 6th August, 1986 and as may be amended from time to time, shall be followed for evaluation of various disabilities specified in Section 2(b), (e), (I) (n), (o), (q), (r), (t) and (u) of the Act.