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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Telangana - Subsection

Section 22(2) in Jawaharlal Nehru Architecture and Fine Arts University Act, 2008

(2)Where such fund has been so constituted, the Government may declare that the provisions of the Provident Fund Act, 1925(Central Act XIX of 1925) shall apply to such fund as if it were a Government Provident Fund.