Delhi High Court - Orders
Sans Frontiers Through Its Partner Sh. ... vs Assistant Commissioner Of Customs, ... on 7 November, 2024
Author: Vibhu Bakhru
Bench: Vibhu Bakhru, Swarana Kanta Sharma
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13407/2024
SANS FRONTIERS THROUGH ITS PARTNER
SH. AKHILESH CHANDRA
.....Petitioner
Through: Ms Raminder Kaur, Advocate.
versus
ASSISTANT COMMISSIONER OF CUSTOMS, DRAWBACK
.....Respondent
Through: Mr Aakarsh Srivastava, SC.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
ORDER
% 07.11.2024
1. A request for an adjournment is being made by the learned counsel for the respondent. The request is not opposed.
2. At their request, list on 24.04.2025.
VIBHU BAKHRU, J SWARANA KANTA SHARMA, J NOVEMBER 07, 2024 M Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/11/2024 at 21:56:52