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Delhi High Court - Orders

Sans Frontiers Through Its Partner Sh. ... vs Assistant Commissioner Of Customs, ... on 7 November, 2024

Author: Vibhu Bakhru

Bench: Vibhu Bakhru, Swarana Kanta Sharma

                                    $~8
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 13407/2024
                                                SANS FRONTIERS THROUGH ITS PARTNER
                                                SH. AKHILESH CHANDRA
                                                                                                                                    .....Petitioner
                                                              Through:                                        Ms Raminder Kaur, Advocate.
                                                              versus
                                                ASSISTANT COMMISSIONER OF CUSTOMS, DRAWBACK
                                                                                             .....Respondent
                                                              Through: Mr Aakarsh Srivastava, SC.
                                                CORAM:
                                                HON'BLE MR. JUSTICE VIBHU BAKHRU
                                                HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
                                                                                      ORDER

% 07.11.2024

1. A request for an adjournment is being made by the learned counsel for the respondent. The request is not opposed.

2. At their request, list on 24.04.2025.

VIBHU BAKHRU, J SWARANA KANTA SHARMA, J NOVEMBER 07, 2024 M Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/11/2024 at 21:56:52