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State of Madhya Pradesh - Section

Section 6 in The M.P. Award of Contributory Scholarships for Training for Commercial Pilot Licence Rules, 1993

6. Value of Scholarship.

- Value of each scholarship per flying hour shall be determined by the State Government, from time to time, and it shall be limited a maximum of 125 flying hours. Total duration of flying will be 175 hrs. out of which scholarship for last 125 hrs. will be awarded by the State Government and first 50 hrs. non-subsidised flying will be completed by candidate, at his own cost:Provided further that candidate belonging to Scheduled Castes/Tribes, scholarship for 175 hrs. will be awarded by the State Government.