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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Haryana - Subsection

Section 20(1) in The Haryana Maintenance of Parents and Senior Citizen Rules, 2009

(1)On receipt of an appeal the Appellate Tribunal shall after registering the case and assigning an appeal number cause notice to be served upon the respondent under its seal and signature in Form K.