Punjab-Haryana High Court
New State Tpt Coi. Regd. Abohar vs State Of Punjab And Ors on 23 May, 2018
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP No.11287 of 2018
Date of decision:23.05.2018
New State Tpt. Co. Regd. Abohar ...Petitioner
Versus
The State of Punjab and others ...Respondents
Coram: Hon'ble Mr. Justice Rakesh Kumar Jain
Present: Mr. Anil K. Ahluwalia, Advocate,
for the petitioner.
Mr. H.S.Sitta, AAG, Punjab.
****
Rakesh Kumar Jain, J. (Oral)
For orders, see detailed reasons recorded in the order passed in CWP No.4737 of 2018 titled as "M/s Rajguru Transport (Regd.) vs. State of Punjab and others" of even date.
May 23, 2018 (Rakesh Kumar Jain)
vinod* Judge
Whether speaking / reasoned: Yes/No
Whether Reportable: Yes/No
1 of 1
::: Downloaded on - 09-07-2018 01:14:46 :::