Jammu & Kashmir High Court - Srinagar Bench
Nazir Ahmad Magray And Others vs State Of J&K; And Others on 30 October, 2018
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
Sr.No.13
Reg.List
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
OWP No.696/2016
Date of order: 30.10.2018
Nazir Ahmad Magray and ors.
V/s
State of JK and ors.
Coram:
Hon'ble Mr. Justice Sanjeev Kumar, Judge.
Appearance:
For the Petitioner(s): None
For the Respondent(s): None
Today, when the matter came up for hearing, neither the petitioners nor their counsel appeared before the Court. On the last date of hearing also none appeared for the petitioners. Therefore, it appears that the petitioners have lost interest in prosecuting the matter. Accordingly the petition is dismissed along with connected MPs (if any) for want of prosecution.
Interim direction, if any, shall stand vacated.
(Sanjeev Kumar) Judge Srinagar 30.10.2018 "Nuzhat"