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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(10) in The Punjab State Agricultural Marketing Board and Market Committees Employees Pension, Provident Fund and Gratuity Rules, 1987

(10)'Family' - Family means the family as defined in rule 2.17 of the Punjab Civil Services Rules, Volume-I, Part-I.