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Madhya Pradesh High Court

Mahaveer Prasad Jain vs Mandir Shri Deigambar Jan Ji 108 Acharya ... on 20 November, 2017

THE HIGH COURT OF MADHYA PRADESH MP-1014-2017 (MAHAVEER PRASAD JAIN VS MANDIR SHRI DEIGAMBAR JANJI 108 ACHARYA SURYA SAGAR UDAIN ASHRAM BHIND THR.) 1 Gwalior, Dated : 20-11-2017 None for the petitioner. Case is adjourned.

(VIVEK AGARWAL) JUDGE mani