Madhya Pradesh High Court
Mahaveer Prasad Jain vs Mandir Shri Deigambar Jan Ji 108 Acharya ... on 20 November, 2017
THE HIGH COURT OF MADHYA PRADESH MP-1014-2017 (MAHAVEER PRASAD JAIN VS MANDIR SHRI DEIGAMBAR JANJI 108 ACHARYA SURYA SAGAR UDAIN ASHRAM BHIND THR.) 1 Gwalior, Dated : 20-11-2017 None for the petitioner. Case is adjourned.
(VIVEK AGARWAL) JUDGE mani