Calcutta High Court
Md. Mofazzular Rahman & Ors vs Md. Sarfaraz Alam & Ors on 15 January, 2020
Author: Debangsu Basak
Bench: Debangsu Basak
CD-1
ORDER SHEET
GA No. 113 of 2020
CS No. 174 of 2019
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
MD. MOFAZZULAR RAHMAN & ORS.
VERSUS
MD. SARFARAZ ALAM & ORS.
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date : 15th January, 2020.
Appearance:
Mr. S.K. Kapur, Sr. Adv.
Mr. Rudraman Bhattacharjee, Adv.
Mr. Soorjya Ganguli, Adv.
Ms. Pooja Chakraborti, Adv.
Ms. Priyanka Prasad, Adv.
Ms. Radhika Misra, Adv.
Mr. Debjyoti Saha, Adv.
Mr. Ranjan Bachawat, Sr. Adv.
Mr. D.N. Sharma, Adv.
Mr. Ratnesh Rai, Adv.
Mr. Anunoy Basu, Adv.
Mr. Ankan Rai, Adv.
Mr. Anindya Mitra, Sr. Adv.
Mr. Aritra Basu, Adv.
The Court :- By this application, the defendant no.1 seeks rejection of the plaint on the ground that, the plaint is barred by law.
Learned Senior Advocate appearing for the plaintiff seeks direction for affidavits.2
Let affidavit-in-opposition be filed within ten days as prayed for. Affidavit-in-Reply thereto, if any, be filed within three days thereafter.
List the application in the monthly list of February, 2020 as "Chamber Applications For Final Disposal".
(DEBANGSU BASAK, J.) snn.