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Calcutta High Court

Md. Mofazzular Rahman & Ors vs Md. Sarfaraz Alam & Ors on 15 January, 2020

Author: Debangsu Basak

Bench: Debangsu Basak

CD-1
                           ORDER SHEET
                         GA No. 113 of 2020
                         CS No. 174 of 2019
                  IN THE HIGH COURT AT CALCUTTA
                ORDINARY ORIGINAL CIVIL JURISDICTION
                           ORIGINAL SIDE


                    MD. MOFAZZULAR RAHMAN & ORS.
                              VERSUS
                      MD. SARFARAZ ALAM & ORS.


  BEFORE:
  The Hon'ble JUSTICE DEBANGSU BASAK

Date : 15th January, 2020.

Appearance:

Mr. S.K. Kapur, Sr. Adv.
Mr. Rudraman Bhattacharjee, Adv.
Mr. Soorjya Ganguli, Adv.
Ms. Pooja Chakraborti, Adv.
Ms. Priyanka Prasad, Adv.
Ms. Radhika Misra, Adv.
Mr. Debjyoti Saha, Adv.
Mr. Ranjan Bachawat, Sr. Adv.
                                                   Mr. D.N. Sharma,        Adv.
                                                    Mr. Ratnesh Rai,       Adv.
                                                   Mr. Anunoy Basu,        Adv.
                                                      Mr. Ankan Rai,       Adv.

Mr. Anindya Mitra, Sr. Adv.
Mr. Aritra Basu, Adv.
The Court :- By this application, the defendant no.1 seeks rejection of the plaint on the ground that, the plaint is barred by law.
Learned Senior Advocate appearing for the plaintiff seeks direction for affidavits.
2
Let affidavit-in-opposition be filed within ten days as prayed for. Affidavit-in-Reply thereto, if any, be filed within three days thereafter.
List the application in the monthly list of February, 2020 as "Chamber Applications For Final Disposal".
(DEBANGSU BASAK, J.) snn.