Himachal Pradesh High Court
Om Prakash vs . Hrtc And Another on 11 March, 2022
Bench: Sabina, Satyen Vaidya
Om Prakash vs. HRTC and another .
CWP No. 1005 of 2022 11.03.2022 Present: Mr. Ashok Kumar, Advocate for the petitioner.
Mr. Ajay Kumar Chauhan, Advocate for the respondents.
Notice. Mr. Ajay Kumar Chauhan, Advocate accepts notice on behalf of the respondents and seeks time to file reply.
r List with CWP No. 976 of 2022.
( Sabina )
Judge
March 11, 2022 ( Satyen Vaidya )
(naveen) Judge
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