Supreme Court - Daily Orders
State Of Rajasthan vs Ajeet Kumar Jain on 26 October, 2015
Bench: M.Y. Eqbal, C. Nagappan
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ITEM NO.28 + 72 COURT NO.10 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) NO....../2015
CC No.18910/2015
(Arising out of impugned final judgment and order dated 10/04/2015
in DBCSA (Writ) No.765/2013, passed by the High Court Of Rajasthan
At Jaipur)
STATE OF RAJASTHAN AND ORS. Petitioner(s)
VERSUS
AJEET KUMAR JAIN Respondent(s)
(With appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP)
WITH S.L.P.(C)...CC No. 18911/2015
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 18914/2015
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 18925/2015
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 18930/2015
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 18996/2015
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 19009/2015
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 19010/2015
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 19033/2015
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 19048/2015
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 18915/2015
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 19155/2015
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 18941/2015
(With appln.(s) for c/delay in
Signature Not Verified
filing SLP and Office Report)
S.L.P.(C)...CC No. 18953/2015
Digitally signed by
Sanjay Kumar
Date: 2015.10.26
(With appln.(s) for c/delay in
17:25:42 IST
Reason: filing SLP and Office Report)
S.L.P.(C)...CC No. 18985/2015
(With appln.(s) for c/delay in filing SLP and Office Report)
Date : 26/10/2015 These petitions were called on for hearing today.
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CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. Prashant Bhagwati, Adv.
For Mr. Ajay Choudhary,Adv.
For Respondent(s) Mr. Rajiv Kumar, Adv.
Mr. Chaman Prakash, Adv.
Ms. Kusum Chaudhary, Adv.
Mr. S.K. Bhattacharya, Adv.
Mr. Niraj Bobby Paonam
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petitions are dismissed. As a sequel to the above, pending interlocutory applications, if any, are disposed of.
(Sanjay Kumar-II) (Indu Pokhriyal)
Court Master Court Master