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Supreme Court - Daily Orders

State Of Rajasthan vs Ajeet Kumar Jain on 26 October, 2015

Bench: M.Y. Eqbal, C. Nagappan

                                           1

     ITEM NO.28 + 72              COURT NO.10                SECTION XV

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) NO....../2015
                                                        CC No.18910/2015

     (Arising out of impugned final judgment and order dated 10/04/2015
     in DBCSA (Writ) No.765/2013, passed by the High Court Of Rajasthan
     At Jaipur)

     STATE OF RAJASTHAN AND ORS.                             Petitioner(s)

                                          VERSUS

     AJEET KUMAR JAIN                                        Respondent(s)

     (With appln. (s) for c/delay in filing SLP and c/delay in refiling
     SLP)

     WITH S.L.P.(C)...CC No. 18911/2015
     (With appln.(s) for c/delay in filing      SLP and Office Report)
     S.L.P.(C)...CC No. 18914/2015
     (With appln.(s) for c/delay in filing      SLP and Office Report)
     S.L.P.(C)...CC No. 18925/2015
     (With appln.(s) for c/delay in filing      SLP and Office Report)
     S.L.P.(C)...CC No. 18930/2015
     (With appln.(s) for c/delay in filing      SLP and Office Report)
     S.L.P.(C)...CC No. 18996/2015
     (With appln.(s) for c/delay in filing      SLP and Office Report)
     S.L.P.(C)...CC No. 19009/2015
     (With appln.(s) for c/delay in filing      SLP and Office Report)

     S.L.P.(C)...CC No. 19010/2015
     (With appln.(s) for c/delay in filing SLP and Office Report)

     S.L.P.(C)...CC No. 19033/2015
     (With appln.(s) for c/delay in     filing SLP and Office Report)
     S.L.P.(C)...CC No. 19048/2015
     (With appln.(s) for c/delay in     filing SLP and Office Report)
     S.L.P.(C)...CC No. 18915/2015
     (With appln.(s) for c/delay in     filing SLP and Office Report)
     S.L.P.(C)...CC No. 19155/2015
     (With appln.(s) for c/delay in     filing SLP and Office Report)
     S.L.P.(C)...CC No. 18941/2015
     (With appln.(s) for c/delay in
Signature Not Verified
                                        filing SLP and Office Report)
     S.L.P.(C)...CC No. 18953/2015
Digitally signed by
Sanjay Kumar
Date: 2015.10.26

     (With appln.(s) for c/delay in
17:25:42 IST
Reason:                                 filing SLP and Office Report)
     S.L.P.(C)...CC No. 18985/2015
     (With appln.(s) for c/delay in     filing SLP and Office Report)

     Date : 26/10/2015 These petitions were called on for hearing today.
                                  2


CORAM :
          HON'BLE MR. JUSTICE M.Y. EQBAL
          HON'BLE MR. JUSTICE C. NAGAPPAN

For Petitioner(s)   Mr. Prashant Bhagwati, Adv.
                    For Mr. Ajay Choudhary,Adv.

For Respondent(s)   Mr. Rajiv Kumar, Adv.
                    Mr. Chaman Prakash, Adv.
                    Ms. Kusum Chaudhary, Adv.

                    Mr. S.K. Bhattacharya, Adv.
                    Mr. Niraj Bobby Paonam

           UPON hearing the counsel the Court made the following
                              O R D E R

Delay condoned.

The special leave petitions are dismissed. As a sequel to the above, pending interlocutory applications, if any, are disposed of.



    (Sanjay Kumar-II)                             (Indu Pokhriyal)
     Court Master                                   Court Master