Himachal Pradesh High Court
Shri Ram Lal Thakur vs . Shri Randhir Sharma And Others on 30 December, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Shri Ram Lal Thakur Vs. Shri Randhir Sharma and others Election Petition No. 01 of 2022 30.12.2022 Present: M/s Peeyush Verma and Ajay Sharma, Advocates, .
for the petitioner.
Mr. Ankush Dass Sood, Senior Advocate, with Mr. Arjun Lall, Advocate, for respondent No. 6.
Notice. Mr. Arjun Lall, learned counsel, accepts notice on behalf of respondent No. 6 and on his instructions, Mr. Ankush Dass Sood, learned Senior Advocate, has also appeared on behalf of the said respondent. Let notice be issued to respondents No. 1 to 5 and 7, returnable for 28th February, 2023, on steps already taken. List for consideration 28th February, 2023. Response in the meanwhile.
(Ajay Mohan Goel) Judge December 30, 2022 (bhupender) ::: Downloaded on - 30/12/2022 20:35:32 :::CIS