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Madhya Pradesh High Court

Paritosh Singh vs The State Of Madhya Pradesh on 10 March, 2021

Author: Virender Singh

Bench: Virender Singh

1 MCRC-51321-2020 The High Court Of Madhya Pradesh MCRC-51321-2020 (PARITOSH SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH) 11 Jabalpur, Dated : 10-03-2021 Shri Pradeep Hazari, learned counsel for the petitioner. Shri V.K.Shukla, learned Panel Lawyer for the State. At the request of learned counsel for the petitioner, the case is adjourned.

List after two weeks, as prayed.

(VIRENDER SINGH) JUDGE anand Signature Not Verified SAN Digitally signed by ANAND KRISHNA SEN Date: 2021.03.10 17:14:33 IST